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State of Telangana - Section

Section 53A in Telangana Excise Act, 1968

53A. [ Obligation of officers to assist each other. [Section 53-A with marginal heading inserted by Act No.4 of 1994.]

- The Officers of the Departments of Police and Revenue shall, upon notice given or request made by the [Prohibition and Excise Officer] be legally bound to assist him in carrying out the provisions of the Act.]