Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 21 in Rules Relating to Staff of the Orissa State Bar Council

21.

The minimum qualifications of a Messenger/Bearer shall be as under:
(i)He shall have passed Middle School Examination, preference will be given to matriculate.
Provided that the Executive Committee may relax the qualification in suitable cases.
(ii)He shall not be below 30 years of age and above 30 years of age.