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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(2) in The Orissa Excise Rules, 1965

(2)[ The passes referred to in Sub-rule (1) will be issued on the application of the intending importer on pre-payment of duty.] [Substituted vide Notification No. S.R.O. No. 680/93 dated the 24th July 1993 and O.G. Extraordinary No. 1047 dated 31st. July, 1993.]