Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Tamilnadu - Subsection Section 6(iv) in The Tamil Nadu Village Servant's Family Benefit Fund Scheme Rules, 1984 (iv)If none of the nominee/ persons indicated in paragraph 5 above are alive, then, the lumpsum grant under the scheme shall lapse to the Government; and
