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State of Odisha - Section

Section 84 in The Orissa Agricultural Produce Markets Rules, 1958

84. Prevention of adulteration of agricultural produce.

- It shall be the duty of the Market Committee to take all possible steps to prevent the adulteration of agricultural produce in the market area and no person doing business in the market area shall cause adulteration of agricultural produce in such area.Explanation - For the purpose of this rule adulteration of agricultural produce shall include the mixing of inferior variety of jute with superior variety, ghee with vegetable ghee and mixing of earth, sand, dirt, stacks, sticks or any other external matter to the agricultural produce.