Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1(1)] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(1)(l) in THE DIRECT TAX VIVAD SE VISHWAS ACT, 2020

(l)“last date” means such date as may be notified by the Central Government in the Official Gazette;