Delhi High Court - Orders
Of Document) M/S Fermina Developers ... vs Indiabulls Housing Finance Limited on 13 December, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~39 to 49
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(I) (COMM.) 359/2022 & I.A. 20831/2022(Production
Of Document)
M/S FERMINA DEVELOPERS PRIVATE LIMITED
..... Petitioner
versus
INDIABULLS HOUSING FINANCE LIMITED
..... Respondent
40
+ O.M.P.(I) (COMM.) 362/2022
M/S VATIKA ONE INDIA NEXT PRIVATE LIMITED
..... Petitioner
versus
INDIABULLS COMMERCIAL CREDIT LIMITED
..... Respondent
41
+ O.M.P.(I) (COMM.) 363/2022
M/S VATIKA ONE INDIA NEXT PRIVATE LIMITED
..... Petitioner
versus
INDIABULLS COMMERCIAL CREDIT LIMITED
..... Respondent
42
+ O.M.P.(I) (COMM.) 364/2022
M/S VATIKA INXT 2 PRIVATE LIMITED
..... Petitioner
versus
INDIABULLS HOUSING FINANCE LIMITED
..... Respondent
43
+ O.M.P.(I) (COMM.) 365/2022 & I.A. 20876/2022(Production
Of Document)
M/S VATIKA INXT 2 PRIVATE LIMITED ..... Petitioner
versus
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:14.12.2022
15:02:08
INDIABULLS HOUSING FINANCE LIMITED
..... Respondent
44
+ O.M.P.(I) (COMM.) 366/2022 & I.A. 20878/2022(Production
Of Document)
M/S MENDELL DEVELOPERS PRIVATE LIMITED
..... Petitioner
versus
INDIABULLS HOUSING FINANCE LIMITED
..... Respondent
45
+ O.M.P.(I) (COMM.) 367/2022
M/S VATIKA ONE INDIA NEXT PRIVATE LIMITED
..... Petitioner
versus
INDIABULLS HOUSING FINANCE LIMITED
..... Respondent
46
+ O.M.P.(I) (COMM.) 368/2022
M/S VATIKA ONE INDIA NEXT PRIVATE LIMITED
..... Petitioner
versus
INDIABULLS HOUSING FINANCE LIMITED
..... Respondent
47
+ O.M.P.(I) (COMM.) 369/2022 & I.A. 20882/2022(Production
Of Document)
M/S FERMINA DEVELOPERS PRIVATE LIMITED
..... Petitioner
versus
INDIABULLS COMMERCIAL CREDIT LIMITED
..... Respondent
48
+ O.M.P.(I) (COMM.) 370/2022 & I.A. 20884/2022(Production
Of Document)
M/S SAHAR LAND AND HOUSING PRAVATE LIMITED
Signature Not Verified
..... Petitioner
Digitally Signed
By:NEHA
Signing Date:14.12.2022
15:02:08
versus
INDIABULLS HOUSING FINANCE LIMITED
..... Respondent
49
+ O.M.P.(I) (COMM.) 371/2022 & I.A. 20886/2022(Production
Of Document)
M/S VATIKA LIMITED ..... Petitioner
versus
INDIABULLS HOUSING FINANCE LIMITED
..... Respondent
Through: Mr. Sandeep Sethi and Mr. Ashish Dholakia, Sr.
Ads. with Ms. Padmaja Kaul, Mr. Yugank Goel,
Ms. Tanya Manglik, Mr. Arpit Kumar, Mr.
Kushagra Shah and Mr. Vansh Bhutani, Advs. for
petitioners in all these matters.
Mr. Rajiv Nayar and Mr. Jayant Mehta, Sr. Advs.
with Mr. Rishi Agrawala, Mr. Ankit Banati and
Mr. Shravan Niranjan, Advs. for respondents in all
these matters.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 13.12.2022 Arguments heard. Order is reserved.
YASHWANT VARMA, J. DECEMBER 13, 2022 bh Signature Not Verified Digitally Signed By:NEHA Signing Date:14.12.2022 15:02:08