Punjab-Haryana High Court
Gulab Devi vs Satpal Singh And Others on 29 May, 2009
Author: Jaswant Singh
Bench: Jaswant Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
FAO No.5138 of 2008
Date of decision:-29.05.2009.
Gulab Devi ...Appellant
Versus
Satpal Singh and others ...Respondents
CORAM: HON'BLE MR. JUSTICE JASWANT SINGH
Present:- None.
JASWANT SINGH J.(Oral)
Perusal of the previous orders passed by this Court reveals that no one has appeared for the appellant on the last three dates. Same is the position today.
Dismissed for non-prosecution.
May 29, 2009 (JASWANT SINGH) vj JUDGE