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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Punjab - Subsection

Section 1(4) in The Punjab Security of Land Tenures Act, 1953

(4)[ Save as elsewhere expressly provided in this Act nothing contained therein shall apply to co-operative garden colonies which were registered before the coming into force of this Act.] [Sub-section (4) substituted vide Punjab Act 11 of 1955, Section 2.]