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State of Odisha - Section

Section 103 in Orissa Municipal Act, 1950

103. Inspection and stamping of weights and measures.

- The Executive Officer of a Municipal area or any person authorised by him in this behalf may examine and test the weights and measures used in markets and shops in the Municipal area with a view to the prevention and punishment of offences relating to such weights and measures under Chapter-XIII of the Indian Penal Code.