Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Thakur Tulsidas Parwani vs State Of Maharashtra And Another on 23 August, 2019

Bench: S.C. Dharmadhikari, Avinash G. Gharote

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                WRIT PETITION NO. 3155 OF 2017

 Thakur Tulsidas Parwani                                   ....Petitioner
             V/S
 State Of Maharashtra And Another                       ....Respondent

CORAM : S.C. DHARMADHIKARI & AVINASH G. GHAROTE, JJ DATE : 23rd August, 2019 P.C. :

Due to paucity of time the matter is adjourned for Admission. Ad-interim relief if any to continue till then. Stand over to 18/10/2019.
( ASSOCIATE ) Page 1/1 ::: Uploaded on - 23/08/2019 ::: Downloaded on - 24/08/2019 02:59:17 :::