Bombay High Court
Thakur Tulsidas Parwani vs State Of Maharashtra And Another on 23 August, 2019
Bench: S.C. Dharmadhikari, Avinash G. Gharote
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 3155 OF 2017
Thakur Tulsidas Parwani ....Petitioner
V/S
State Of Maharashtra And Another ....Respondent
CORAM : S.C. DHARMADHIKARI & AVINASH G. GHAROTE, JJ DATE : 23rd August, 2019 P.C. :
Due to paucity of time the matter is adjourned for Admission. Ad-interim relief if any to continue till then. Stand over to 18/10/2019.
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