Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7A(2)] [Section 7A] [Entire Act]

Union of India - Subsection

Section 7A(2)(d) in The Employees’ Provident Funds And Miscellaneous Provisions Act, 1952

(d)issuing commissions for the examination of witnesses,