Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 83(1)] [Section 83] [Entire Act]

State of Maharashtra - Subsection

Section 83(1)(p) in Maharashtra Housing and Area Development Act, 1976

(p)[ building which is subjected to repairs amounting to reconstruction as certified by Mumbai Corporation] [Clause '(P)' was added by Maharashtra 16 of 1998, Section 2(a) (w.e.f. 15-5-1998.)];