Section 64(1) in The West Bengal University of Health Sciences Act, 2002
(1)Subject to the provisions of sub-section (2) the following persons shall be entitled to have their names entered in the register of registered graduates or deemed to be registered graduates, maintained by the University, namely :-(a)who are graduates of the University;(b)who are graduates holding a degree in Health Sciences of any existing University for which the University under this Act is established.
