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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(iva) in The Post Office Savings Certificates Rules, 1960

(iva)[ "Co-operative bank" means a State co-operative bank, a Central co-operative bank and a primary co-operative bank;] [Inserted by Notification No. G.S.R. 1234(E), dated 29.9.2017.]