Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 21 in The Haryana Khadi and Village Industries Board Contributory Provident Fund Regulations, 1975

21. Number of account to be notified.

- When paying subscription either by deduction from emoluments or in cash a subscriber shall quote the number of his account in the Fund which shall be communicated to the subscriber by the Accounts Officer. Any change in the number shall similarly to communicated to the subscriber by the Accounts Officer.