Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 2 in The Haryana Contingency Fund Rules, 1967 2. The Fund shall be administered on behalf of and in the name of the Governor of the Haryana, by the Secretary to Government, Haryana Finance Department.
