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[Cites 0, Cited by 1] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(5) in Rajasthan Public Trust Act, 1959

(5)The members of a committee including the Chairman may be paid travelling and other allowances for attending meetings of the committee and, subject to the prescribed conditions and restrictions, for undertaking any journey in connection with any of the affairs of the committee, at such rates as may be fixed by the State Government.