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State of Punjab - Section

Section 9 in Punjab Educational Service (School and Inspection Border Area) Group A Service Rules, 2018

9. Discipline, punishment and appeal.-

(1)in the matters of discipline, punishment and appeal, the members of the Service shall be governed by the Punjab Civil Services (Punishment and Appeal) Rules, 1970, as amended from time to time.
(2)The authority empowered to impose penalties as specified in rule 5 of the Punjab Civil Services (Punishment and Appeal) Rules, 1970, in respect of the members of the service, shall be the Government.