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Rajasthan High Court - Jodhpur

Ratan Lal vs Shri Mahaveer Prasad Meena on 6 August, 2021

Author: Dinesh Mehta

Bench: Dinesh Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 362/2021 Ratan Lal

----Petitioner Versus Shri Mahaveer Prasad Meena

----Respondent For Petitioner(s) : None present For Respondent(s) :

JUSTICE DINESH MEHTA Order 06/08/2021 Nobody appears on behalf of the petitioner. List this case after two weeks.
(DINESH MEHTA),J 100-CPGoyal/-
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