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[Cites 0, Cited by 0] [Section 33(3)] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(3)(a) in The Narcotic Drugs And Psychotropic Substances Rules, 1985

(a)the quadruplicate copy shall be retained by the issuing authority and the remaining copies forwarded to the [Government Opium Factories, at Neemuch and Ghazipur] [Substituted by G.S.R. 95(E), dated 4.2.2004 (w.e.f. 4.2.2004).];