Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Rajasthan - Subsection Section 8(1) in Rajasthan Excise Act, 1950 (1)The control of the administration of the Excise Department shall, subject to the directions of the [State Government] [Substituted by Rajasthan Act No. 38 of 1957.] vest in the Excise Commissioner.
