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State of Assam - Section

Section 4 in The Assam Alienation of Land (Regulation) Rules, 1980

4. Enquiry into application for sanction.

- On receipt of an application under Rule 3 above the Collector shall get it enquired into within a period of thirty days through the Sub-Deputy Collector of the circle in which the land is situated and/or through such other authority or officers as he may deem proper.