Section 4(4) in Jammu and Kashmir State Trust for Welfare of Persons with Autism, Cerebral Palsy, Mental Retardation and Multiple Disabilities Act, 2018
(4)Before appointing any person as the Chairperson or a Member, the Government shall satisfy that the person does not and will not, have any such financial or any other interest, as is likely to affect prejudicially his function as such member.
