Section 32(2) in Rajasthan Co-operative Societies Rules, 2003
(2)[ The quorum for a meeting of the committee shall be as specified in the bye-laws but shall not be less than fifty percent of the total members of the committee subsisting at the time of such meeting or seven members, whichever is more; and] [Substituted by Notification No. G.S.R. 53, dated 10.7.2017.]
