Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Maharashtra - Subsection Section 4(3) in The Bhagelas Contracts Act of 1353 F (3)The instrument of Bhagela contract which is void under sub-section (1) shall not be admitted to registration under the Hyderabad Registration of Documents Act of 1328 F.
