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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 31(2) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(2)The term of an ex-officio member of the Committee shall come to an end as soon as he cease to hold the office by virtue of which he was nominated.