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State of Assam - Section

Section 119 in Assam Excise Rules, 1945

119. Admittance of persons into warehouses.

- Warehouses shall be open for the entrance and exit of persons who have business within them. Except with the permission of the Collector or the Superintendent of Excise or the Sub-divisional Officer no one except superior officers of other Government departments, contractors, and their servants, and licensed vendors who have come to purchase spirits, shall allowed to enter the premises on any pretext. A register shall be kept of the names of all persons employed by contractors and all recognised employees will be supplied with passes for ingress and egress.