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[Cites 0, Cited by 0] [Section 39(4)] [Section 39] [Entire Act]

State of West Bengal - Subsection

Section 39(4)(b) in The Howrah Improvement Act, 1956

(b)if it considers that it is, under all the circumstances, expedient that a scheme should forthwith be framed, shall direct the Board to proceed forthwith to frame a scheme.