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[Cites 0, Cited by 0] [Section 97(2)] [Section 97] [Entire Act]

Union of India - Subsection

Section 97(2)(xi) in The Employees' State Insurance Act, 1948

(xi)the method of calculating the amount of cash benefit payable and the circumstances in which and the extent to which commuta­tion of disablement and dependant's benefits, may be allowed and the method of calculating the commutation value;