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State of Rajasthan - Section

Section 32 in The Rajasthan Molasses Rules, 1985

32.

If molasses be supplied in tank wagons by a producer of molasses, he may install overhead, underground or surface closed tanks for loading tank wagons. He shall keep the tanks in good conditions to prevent leakage or deterioration of molasses. The inlet and outlet connection of such tanks shall be secured with excise locks.