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State of Tamilnadu - Section

Section 1 in Tamil Nadu Court of Wards Act, 1902

1. Short title and extent.

- This Act may be called the [Tamil Nadu] [These words were substituted for the word 'Madras' by the Tamil Nadu Adaptation of Laws Order, 1969, as amended by the Tamil Nadu Adaptation of taws (Second Amendment) Order, 1969, which came into force on the 14th January 1969.] Court of Wards Act, 1902.It extends to the [State of Tamil Nadu] [The words 'exclusive of the schedule districts' were omitted by the Madras Adaptation of Laws Order, 1957.] [x x x] [The words 'exclusive of the schedule districts' were omitted by the Madras Adaptation of Laws Order, 1957],