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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Odisha - Subsection

Section 38(9) in The Board's Excise Rules, 1965

(9)Immediately after the bottles have been filled up after bottling they shall be corked, capsuled to prevent tampering and labelled and removed to the store-room for bottled liquor and a distinct serial number to be known as the batch number shall be assigned to each bottling operation, the number being noted on the label of each bottle of the batch.