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Madhya Pradesh High Court

Smt. Poonam Nirankari vs Mohan Kumar Namdeo @ Kalloo Namdeo on 1 April, 2022

Author: Sheel Nagu

Bench: Sheel Nagu

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 1893 of 2015 (SMT. POONAM NIRANKARI AND OTHERS Vs MOHAN KUMAR NAMDEO @ KALLOO NAMDEO AND OTHERS) Dated : 01-04-2022 List alongwith Cr.A. No.1454 of 2015.



                                       (SHEEL NAGU)                                     (DWARKA DHISH BANSAL)
                                           JUDGE                                               JUDGE

                                    Sateesh




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  SAN




Digitally signed by SATEESH KUMAR
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Date: 2022.04.04 10:24:20 IST