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[Cites 0, Cited by 0] [Section 541] [Entire Act]

State of Uttar Pradesh - Subsection

Section 541(21) in Uttar Pradesh Municipal Corporation Act, 1959

(21)the inspection of milch-cattle, and prescribing and regulating the construction, dimensions, ventilation, lighting, cleansing, drainage and water-supply of cattle-sheds and dairies;