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[Cites 0, Cited by 0] [Section 17(4)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(4)(ii) in The Merchant Shipping (Fire Appliances) Rules, 1969

(ii)In addition, in each compartment containing explosives and in adjacent cargo compartments, there shall be provided a smoke or fire-detection system in each cargo space.