Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 8] [Section 24(3)] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(3)(a) in The Code of Civil Procedure, 1908

(a)Courts of Additional and Assistant Judges shall be deemed to be subordinate to the District Court;