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[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

Union of India - Subsection

Section 55(1)(j) in The Coal Mines Regulations, 2017

(j)not leave the engine whilst persons are at work in the shaft, and whenever he has occasion to leave the engine, he shall cut off the power and secure the drums with brake;