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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(4) in Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007

(4)In case of interface meters, in the event of main meter or more than one meter provided becoming defective, the order of precedence for billing shall be (a) main (b) check (c) standby.