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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(4) in The Gujarat Ayurved University Act, 2021

(4)The person to be appointed as a Vice-Chancellor shall-
(i)be an eminent educationalist, scientist in the field of Ayurved and administrator having vision for the development of education and research development;
(ii)not have attained the age of 65 years on the date of nomination or re-nomination