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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(1) in Bidhan Chandra Krishi Viswa Vidyalaya (Temporary Supersession) Act, 2012

(1)Whereas circumstances exist which render it necessary to take immediate action in providing for the supersession of the Bidhan Chandra Krishi Viswa Vidyalaya, it is hereby declared that University shall, with effect from the date of coming into force of this Act and for a period of one year thereafter, stand superseded.