Section 31(2)(f) in The U.P. Co-operative Societies Act, 1965

[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Uttar Pradesh - Subsection

Section 31(2)(f) in The U.P. Co-operative Societies Act, 1965

(f)convene meetings of the general body, the committee of management and any sub-committee constituted by the committee of management and maintain proper records of such meetings; and

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State of Uttar Pradesh - Subsection

Section 31(2)(f) in The U.P. Co-operative Societies Act, 1965