Section 28(1)(b) in The Maharashtra State Council For Occupational Therapy And Physiotherapy Act, 2002

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State of Maharashtra - Subsection

Section 28(1)(b) in The Maharashtra State Council For Occupational Therapy And Physiotherapy Act, 2002

(b)direct the name of such practitioner—

(i)to be removed from the register for such period as may be specified in the direction, or

(ii)to be removed from the register permanently.