Allahabad High Court
M/S Honda Seil Cars India Limited Thru' ... vs State Of U.P. & Others on 25 January, 2010
Bench: Rajes Kumar, Jayashree Tiwari
Court No. - 37 Case :- WRIT TAX No. - 290 of 2007 Petitioner :- M/S Honda Seil Cars India Limited Thru' K.L. Gupta Sr. Mgr. Respondent :- State Of U.P. & Others Petitioner Counsel :- Nikhil Agrawal,Bharat Ji Agarwal,Piyush Agrawal Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Hon'ble Mrs. Jayashree Tiwari,J.
Lay before another Bench, of which one of us (Rajes Kumar, J.) is not a Member after obtaining the nomination from Hon'ble The Chief Justice/Senior Judge.
Order Date :- 25.1.2010 R./