Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 40(4)] [Section 40] [Entire Act] State of Assam - Subsection Section 40(4)(e) in Assam Co-Operative Societies Act, 2007 (e)[ automatic dissolution under sub-section (4) of section 41;] [Substituted by Assam Act No. 4 of 2019, dated 7.3.2019.]