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Union of India - Section

Section 5 in The Indian Reserve Forces Rules, 1925

5.

-A.Every reservist other than a reservist of the Indian Medical Department Sub-Assistant Surgeon Reserve shall come up for service, training or muster, when required to do so by order of his Commanding Officer; or for service when required to do so by order of the Commander-in Chief in India or of any authority empowered by him in this behalf, and shall for this purpose attend at any place specified in such order.