Supreme Court - Daily Orders
U P Jal Nigam Through The General Manager vs M/S Driplex Water Engineering Ltd on 12 December, 2014
Bench: Dipak Misra, Uday Umesh Lalit
ITEM NO.18 COURT NO.6 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
20361/2014
(Arising out of impugned final judgment and order dated 16/07/2014
in FAD No. 49/2013 passed by the High Court of Judicature at
Allahabad, Lucknow Bench)
U P JAL NIGAM THROUGH THE GENERAL MANAGER Petitioner(s)
VERSUS
M/S DRIPLEX WATER ENGINEERING LTD Respondent(s)
(with appln. (s) for c/delay in filing SLP)
Date : 12/12/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Dr. Sumant Bharadwaj, Adv.
Ms. Renuka Jumrani, Adv.
Ms. Mridula Ray Bharadwaj, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
As prayed for by learned counsel for the petitioner, list in the first week of January, 2015.
(R.NATARAJAN) (H.S.PARASHER)
Court Master Court Master
Signature Not Verified
Digitally signed by
Meenakshi Kohli
Date: 2014.12.17
10:12:38 IST
Reason: