- The general procedure is divided into following stages :-(a)submission of the application for approval;(b)settlement of the terms of the grant;(c)submission of the terms of the grant for sanction;(d)submission for sanction of (i) plans and estimates of buildings; and (ii) proposals for grants of land or for land acquisition proceedings;(e)completion of preliminary condition; and(f)final operations.(Government notification no. 200-E.. dated the 19th April, 1919.)
