Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 363 in The General Rules (Civil), 1986 363. Correspondence Press. - A separate press, divided into fifteen or more compartments, shall be reserved for closed files; and over each compartment the head to which it is appropriate shall be noted. This press shall be known as the Correspondence Press.
