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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Bombay Presidency - Subsection

Section 18(5) in The Bombay State Reserve Police Force Act, 1951

(5)When a Commandant or an Assistant Commandant or other officer passes an order under subsection (1), he shall enter in a book to be kept for the purpose a brief description of the default, together with the names of witnesses, explanation of the defaulter and the order of punishment and shall sign and date each such order.